Rajasthan High Court - Jodhpur
Rameshvri Kumari vs State Of Rajasthan And Ors on 14 September, 2018
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1455/2018
Rameshvri Kumari
----Appellant
Versus
State Of Rajasthan And Ors.
----Respondent
For Appellant(s) : Mr. HR Vishnoi
For Respondent(s) : Mr. Tarun Joshi
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 14/09/2018 List the matter on 19.9.2018, as prayed. In the meanwhile, if the result of Senior Teacher Competition Examination, 2016, is declared by the Rajasthan Public Service Commission, Ajmer, the same shall be subject to the decision of this special appeal. (DINESH MEHTA),J (SANGEET LODHA),J Cpgoyal/45 Powered by TCPDF (www.tcpdf.org)