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Rajasthan High Court - Jodhpur

Rameshvri Kumari vs State Of Rajasthan And Ors on 14 September, 2018

Bench: Sangeet Lodha, Dinesh Mehta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                      D.B. Spl. Appl. Writ No. 1455/2018

                                    Rameshvri Kumari
                                                                                                  ----Appellant
                                                                         Versus
                                    State Of Rajasthan And Ors.
                                                                                                ----Respondent


                                   For Appellant(s)          :     Mr. HR Vishnoi
                                   For Respondent(s)         :     Mr. Tarun Joshi



                                                 HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 14/09/2018 List the matter on 19.9.2018, as prayed. In the meanwhile, if the result of Senior Teacher Competition Examination, 2016, is declared by the Rajasthan Public Service Commission, Ajmer, the same shall be subject to the decision of this special appeal. (DINESH MEHTA),J (SANGEET LODHA),J Cpgoyal/45 Powered by TCPDF (www.tcpdf.org)