Himachal Pradesh High Court
Joginder Lal Kuthiala & Ors. vs . Babu Lal & Ors. on 14 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Joginder Lal Kuthiala & Ors. Vs. Babu Lal & Ors.
Civil Revision No.211 of 2022 .
14.06.2023 Present: Mr. Ashok Sood, Senior Advocate with Ms. Pooja Verma, Advocate, for the petitioners. Ms. Meera Devi, Advocate, for respondents No.2 and 3.
Ms. Meera Devi, learned counsel appears for respondents No.2 and 3.
The office reports that respondent No.1 has died.
Respondent No.4 is also stated to be unserved. Learned counsel for the petitioners prays for and is granted three weeks' time to take steps to bring on record the legal representatives of deceased respondent No.1 as well as to take fresh steps for effecting service upon respondent No.4.
List on 11.07.2023.
Jyotsna Rewal Dua
June 14, 2023 Judge
Mukesh
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