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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3A) in Chhattisgarh Right of Youth to Skill Development Act, 2013

(3A)[ Principal or Assistant project Officer of each of the Livelihood Colleges situated in the district shall be a member (ex-officio);] [Inserted by C.G. Act No. 12 of 2015, dated 30.3.2015.]