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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(b) in The Orissa Grama Rakshi Rules, 1969

(b)on actual appointment he remains on probation for one year, after which period if his work and conduct are found satisfactory he may be appointed permanently to his post;