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State of Punjab - Section

Section 19 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

19. Mode of Transport.

- 1. All the purchase orders shall be issued for destination basis and the responsibility of transport will rest with the supplier. If the tenderer quotes the rates both by rail and by road, the mode of transport will be as decided by the authority competent to purchase. However, the Purchase Committee may authorise the Managing Director for the change of mode of Transport depending upon the circumstances at the time of accepting the tender.