Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Manipur - Subsection Section 11(1) in Manipur Control of the Use and Play of Loud-Speakers Act, 1976 (1)The Bihar Control of the use of Loud-Speaker's Act, 1955 (Bihar Act XII of 1955) in its application to the State of Manipur is hereby repealed.
