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[Cites 0, Cited by 3] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(e) in The Army Act, 1950

(e)obtains for himself, or for any other person, any pension, allowance or other advantage or privilege by a statement which is false, and which he either knows or believes to be false or does not believe to be true, or by making or using a false entry in any book or record or by making any document containing a false statement, or by omitting to make a true entry or document containing a true statement;