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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(o) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(o)the publication of the report of the activities financed from the Fund together with a statement of receipts and expenditure of the Fund and statement of accounts.