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Iase University vs State Of Haryana And Ors Department Of ... on 28 January, 2015

     ITEM NO.24                         REGISTRAR COURT. 1                 SECTION IVB

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                  No(s).   5809/2013


     IASE UNIVERSITY                                                    Petitioner(s)

                                                   VERSUS

     STATE OF HARYANA & ORS.                                            Respondent(s)


     WITH
     SLP(C) No. 5827/2013
     (With Office Report)


     Date : 28/01/2015 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Arvind Minocha,Adv.


     For Respondent(s)
                                        Mr Gautam Sharma, Adv.
                                        Dr. Monika Gusain,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Counter affidavit on behalf of respondent Nos. 1 and 2 is already on record.

With regard to respondent no.3, counter affidavit has not been filed. However, as last opportunity two weeks time is granted for the same.

Digitally signed by Hema Joshi Date: 2015.01.31 SLP(C) NO.5827/2013 12:07:20 IST Reason:

Service is complete in respect of respondent no.17 but no one has put in appearance.

 -2 Item No.24 With regard to respondent no.5, the Ld. Counsel for the petitioner has not taken fresh steps for effecting service. However, as last opportunity two weeks time is granted for the same.

List again on 17.3.2015.

(SURAJIT DEY) Registrar