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State of Uttar Pradesh - Section

Section 29 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

29. Savings.

- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix(See Rules 3 (a), 4 (2), 5, 8, 9, 14 (1) and 17)
Name of the post Number of post Appointing authority Source of recruitment and criterion forpromotion   Educational qualification Age limit
Permanent Temporary Total
1 2 3 4 5 6   7 8
1. Joint Director ... 1 1 Governor By promotion through the Selection CommitteevideRule 17, from amongst substantively appointed DeputyDirectors who have completed five years service as such.   ... ....
2. Deputy Director 8 2 10 Do. By promotion through the Selection CommitteevideRule 17, from amongst substantively appointedAssistant Director, Area Officer (Anti Beggary) and AdditionalDistrict Development Officer (Harijan Welfare) who havecompleted one year service as such.   ... ...
3. Specialist (Women Programme) 1 ... 1 Do. By promotion through the Selection CommitteevideRule 17, from amongst substantively appointed JuniorAssociates (Gazetted) (Women Welfare Programme) who havecompleted three years service as such.   ... ...
4. Assistant Director 2 2 4 Governor By promotion through the Selection CommitteevideRule 17, from amongst the substantively appointedDistrict Harijan and Social Welfare Officer, who have completedten years service as such.   ... ...
5. Areas Officer (Anti Beggary) 1 ... 1 Do. By promotion through the Selection CommitteevideRule 17, from amongst the substantively appointedDistrict Harijan and Social Welfare Officer, who have completedten years service as such.   ... ...
6. Junior Associate (Gazetted) Women Welfare Programme 1 ... 1 Do. By promotion through the CommissionvideRule 16, from amongst the substantively appointed JuniorAssociates (non-Gazetted) who have completed five years serviceas such.      
7. Additional District Development Officer (Harijan Welfare) ... 63 63 Do. Fifty per cent by direct recruitment throughCommissionvideRule 14 and 50 per cent by promotionthrough Commission vide Rule 16 from amongst substantivelyappointed District Harijan and Social Welfare Officers, who havecompleted ten years of service as such.   a Degree of-(i) A University establishedby law in India(ii) an institution other than a Universityrecognised or declared under the law to be a(iii) a foreignUniversity recognised by the Central Government. 23-30 for Direct recruitment
8. District Harijan and Social Welfare Officers 62 7 69 Governor Fifty per cent by direct recruitment throughCommissionvideRules 14 and 15 per cent by promotionthrough CommissionvideRule 16 from amongst thefollowing cadres according to the percentage noted against them:(1) Superintendents (Gazetted) 45 per cent.(2) OfficerSuperintendent Grade 15 per cent   For Direct recruitment. A Degree of-(i) aUniversity established by law in India, or(ii) aninstitution other than a University recognised or declared underthe law to be a University, or(iii) a foreign Universityrecognised by the Central Government. 21-30
Manager Government Unnayan Basti, Kalyanpur, KanpurAdministrative Officer P. C. S. Coaching Centres 1 ... 1 Do.
1 1 2  
64 8 72  
9. Principal (Polytechnic) 1 ... 1 Do. By promotion through the Selection CommitteevideRule 17, from amongst the substantively appointedHead of Departments (Polytechnic), who have completed five yearsservice as such.   ... ...
10. Head of Department (Polytechnic) 3 ... 3 Do. By promotion through CommissionvideRule 16, from amongst the following :(i) a Lecturer in CivilElectrical or Mechanical Engineering having at least five yearsexperience in teaching.(ii) workshop Superintendent who havecompleted five years service as such.   ... ...
11. Lecturer Civil Engineering-2 Mechanical Engineering-2Electrical Engineering-2 6 ... 6 Governor By direct recruitment through CommissionvideRule 15.   A Degree in Engineering in the respectivebranch of-(i) a University established by law in India,or(ii) an institution other than a University recognised ordeclared under the law to be a University, or(iii) a foreignUniversity recognised by the Central Government. 21-30
12. Workshop Superintendent 1 ... 1 Do. By direct recruitment through CommissionvideRule 15.   (1) A Degree in Engineering of-(i) aUniversity established by law in India, or(ii) aninstitution other than a University recognised or declared underthe law to be a University, or(iii) a foreign Universityrecognised by the Central Government.ora diploma in Engineering of Technology of aninstitution established by law in India.(2) Five years'experience for diploma holders and three years' experience fordegree holders of workshop or industry. 21-30
13. Lecturer (non-technical).1. Mathematics2. Physics3.Chemistry4. English Literature 4 ... 4 Governor By direct recruitment through the CommissionvideRule 15.   A Master's degree in respective subject with atleast 55 per cent marks, from:(i) a University establishedby law in India, or(ii) an institution other than aUniversity recognised or declared under the law to be aUniversity, or(iii) a foreign University recognised by theCentral Government. 21-30
14. Principal, Industrial Training Institute 3 ... 3 Do. By promotion through CommissionvideRule 16, from amongst substantively appointed Foreman.      
15. Principal Government Ashram Type School (Inter Section). 1 ... 1 Governor By promotion through CommissionvideRule 16, from amongst the following :(i) Principal,Government School for Physically handicapped.(ii) Principal,Government Ashram Types Schools.      
16. Principal, Government Ashram Type School (High School forgirls). 1 ... 1 Do. By promotion through CommissionvideRule 16, from amongst substantively appointed female Lecturersof Government Ashram Types School who have completed five years'service as such.      
17. Principal, Blind School (High School level). 2 ... 2 Do. By promotion through CommissionvideRule 16, from amongst the substantively appointed Principal ofBlind School or Junior High School who have completed fiveyears' service as such.      
18. Principal, School for Physically handicapped (High Schoollevel.) 1 ... 1 Do. By promotion through CommissionvideRule 16, from amongst the substantively appointed Principal,School for physically handicapped (Junior High School level) whohave completed five years service as such.      
19. Principal, Deaf and Dumb School (High School) 1 1 2 Governor By promotion through CommissionvideRule 16, from amongst substantively appointed Principal, deafand dumb School (Junior High School level) who have completedfive years service as such.      
20. Statistical Officer ... 1 1 Do. By direct recruitment through CommissionvideRule 15.   A second class Postgraduate degree inMathematics or Statistics with minimum fifty per cent marks or asecond class Post-graduate degree in Economics or Mathematics orSociology with Statistics as one of the subject at Graduatelevel from :(i) a University established by law in India,or(ii) an institution other than a University recognised ordeclared under the law to be a University, or(iii) a foreignUniversity recognised by the Central Government. 21-30
21. Medical Officer ... 2 2 Do. By direct recruitment through CommissionvideRule 15.   An M.B.B.S. degree from-(i) a Universityestablished by law in India, or(ii) an institution otherthan a University recognised by the Medical Council of India,or(iii) a foreign University recognised by the MedicalCouncil of India. 21-30
22. Principal, Government School for Physically handicapped(Junior High School). 1 ... 1 Director By promotion through CommissionvideRule 16, from amongst substantively appointed L. T. gradeteachers.   ... ...
23. Principal, Deaf and Dumb School (Junior High School) 2 ... 2 Do. By promotion through CommissionvideRule 16, from amongst substantively appointed L. T. gradeteachers in the Deaf and Dumb School of the department.   ... ...
24. Principal, Government School for Blinds (Junior High School 1for boys and 1 for girls 1 1 2 Do. By promotion through CommissionvideRule 16, from amongst substantively appointed L. T. gradeteachers in the Blind School of the department.   ... ...
25. Superintendent1. After-Care Home2. Protective Home3.Rescue Home4. Mahila Ashram5. Balika Hiketan6. MariHiketan7. Training Centre-cum-Sheltered Workshop forDestitute Women8. Shishu Sadan9. Fosters Care Home10.Certified Home for Women11. Old and Infirm Home 27 6 33 Director (1) Fifty per cent by direct recruitmentthrough CommissionvideRule 15.(2) Fifty per cent bypromotion through CommissionvideRules 16, from amongstthe following :(i) Assistant Superintendents of DistrictShelters.(ii) Lady Recreation Officer.(iii) WorkshopSupervisor (Female).(iv) Manager or Superintendents forScheduled Castes Girls Hostel.   For direct recruitment :(A) Essential:ABachelor's Degree with Sociology or Physiology from :(i) aUniversity established by law in India, or(ii) aninstitution other than a University recognised or declared underthe law to be a University; or(iii) a foreign Universityrecognised by the Central Government.(B) Preferential:(i)PostGraduate degree in Applied Sociology or in Social work.(ii)At least two years experience of running a Government orSemi-Government Social Welfare Institution in an administrativeor supervisory capacity.(iii) Diploma or Certificate incutting, tailoring and weaving from any industrial instituterecognised by the Government. 21-30
26. Superintendent :1. Certified Homes2. Bal Sadan3.Old and Infirm Home4. Training Centre-cum-Sheltered Workshopfor physically handicapped.5. Training Centre-cum-ShelteredWorkshop for blinds6. Training Centre-cum-Sheltered Workshopfor deaf and dumbs. 15 10 25 Director 50% by direct recruitment through CommissionvideRule 15. 50% by promotion through CommissionvideRule 16, from amongst the following :(i) AssistantSuperintendents Observation Home or Bal Sadan.(ii) Manageror Superintendents, Harijan Hostels.(iii) WorkshopSupervisors (Male).(iv) Senior Assistant of theDirectorate.(v) Rescue Officer.   For direct recruitment :(A) Essential:ABachelor's Degree with Sociology or Physiology from :(i) aUniversity established by law in India, or(ii) aninstitution other than a University recognised or declared underthe law to be a University; or(iii) a foreign Universityrecognised by the Central Government.(B) Preferential:1. Post Graduate degree in Applied Sociology or inSocial work.2. At least two years experience of running aGovernment or Semi-Government Social Welfare Institution in anadministrative or supervisory capacity.3. Diploma orCertificate in cutting, tailoring and weaving from anyindustrial institute recognised by the Government. 21-30 (for Direct Recruits).
27. Superintendent Government School for Mentally retardedChildren (1 for boys and 1 for girls). 2 ... 2 Director Direct recruitment through CommissionvideRule 15.   (A) Essential:A Master's degree inPsychology with L.T., B.T. or B. Ed. from the following :(i)a University established by law in India; or(ii) aninstitution other than a University recognised or declared underthe law to be a University; or(iii) a foreign Universityrecognised by the Central Government.Only lady candidateswill be eligible for the post.(B) Preferential:(1)Administrative or teaching experience in an institution formentally undeveloped children.(2) Diploma or Certificate inPsychology testing, clinically Psychology or training inprojective technique or practical experience in clinicalwork.(3) Practical experience of Child Guidance Clinic orfield.(4) Diploma in Medical Psychology or Psychiatry. 21-35
28. Superintendent Government Ashram Type School for Girls. ... 1 1 Director By direct recruitment through CommissionvideRule 15.   (A) Essential.-A Master's degree inPsychology with L.T., B.T. or B. Ed. from the following :(i)a University established by law in India; or(ii) aninstitution other than a University recognised or declared underthe law to be a University; or(iii) a foreign Universityrecognised by the Central Government.(B)Preferential:Teaching and administrative experience ineducational institution recognised by the Government. 21-35
29. Personal Assistant to Director 1 ... 1 Director By promotion through CommissionvideRule 16, from amongst substantively appointed OfficeSuperintendent Grade-I.      
30. Superintendent Government Ashram Type School 25 9 34 Do. Fifty per cent by direct recruitment throughCommissionvideRule 15. 50 per cent by promotion throughCommissionvideRule 16, from amongst substantivelyappointed L.T. grade teachers of the department, (except theteachers of Deaf and Dumb-School).   For direct recruitment :(A) A Master'sdegree in Psychology with L.T., B.T. or B. Ed. from thefollowing :(i) a University established by law in India;or(ii) an institution other than a University recognised ordeclared under the law to be a University; or(iii) a foreignUniversity recognised by the Central Government.(B)Preferential :Teaching and administrative experience ineducational institution recognised by the Government. 21-25