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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(12)(b) in The M.P. State Veterinary Council Rules, 1993

(b)A candidate who has withdrawn his candidature shall not be allowed to cancel the withdrawal or to be renominated as a candidate for the same election.