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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(8) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(8)to prescribe, in consultation with expert committees to be appointed for the purpose, the conditions for affiliating colleges to the University or approval of institutions by the University and to join such affiliation or approval;