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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(h)"Bhamashah Identification Number Block" means the Family or member Identity Data element which includes necessary demographic information and/or One Time Pin collected from the Bhamashah Identification number holder family or member during authentication;