Punjab-Haryana High Court
Risal Singh And Others vs The State Of Haryana And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 4838 OF 2010 (O & M)
(L.A.C. NO. 767 OF 2007)
Risal Singh and others
..............Appellants
Versus
The State of Haryana and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Pawan Kumar, Senior Advocate with
Mr. Saqib Ali Khan, Advocate
for the appellants
Mr. D.D.Gupta, Addl. Advocate General Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
11.2.2011 (RAJESH BINDAL) aj JUDGE