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Punjab-Haryana High Court

Risal Singh And Others vs The State Of Haryana And Others on 11 February, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                     R.F.A. NO. 4838 OF 2010 (O & M)
                                        (L.A.C. NO. 767 OF 2007)


Risal Singh and others


                                                     ..............Appellants
                            Versus


The State of Haryana and others

                                                    ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present : Mr. Pawan Kumar, Senior Advocate with
          Mr. Saqib Ali Khan, Advocate
          for the appellants


         Mr. D.D.Gupta, Addl. Advocate General Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.




11.2.2011                                      (RAJESH BINDAL)
aj                                                 JUDGE