Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Karnataka - Subsection Section 45(1) in The Karnataka Prisons Act, 1963 (1)such wilful disobedience to any regulation of the prison as shall have been declared by rules made under this Act to be a prison offence;
