Rajasthan High Court - Jaipur
Lekhraj Singh Jaudan And Ors vs State Of Raj And Ors on 3 April, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 4830 / 2017
1. Lekhraj Singh Jaudan S/o Shri Virendra Singh Jadaun,, Aged
About 40 Years, Near Madan Mohan Ji Mandir, Tehsil & District
Karauli.
2. Vikram Singh Rajput S/o Shri Roop Singh, Aged About 33
Years, Vivek Vihar Colony, Karauli.
3. Rajendra Kumar Sharma S/o Shri Suresh Chandra Sharma,,
Aged About 27 Years, Village Mahamadpur, Tehsil Sapotra, District
Karauli
4. Shiv Prakash Gupta S/o Shri Radhaballabh Gupta,, Aged About
39 Years, Near Madan Mohan Mandir, Karauli
5. Amrit Lal Meena S/o Shri Hajari Lal Meena,, Aged About 34
Years, Village Raneta, Post Naroli, Tehsil Sapotra, District Karauli
6. Suresh Chandra Meena S/o Shri Ramdhan Meena, Aged About
24 Years, Village Govindpura Ki Jhompari, Post Salempur Tehsil
Sapotra, District Karauli
7. Ramesh Chandra Bairwa S/o Shri Bhorya Bairwa,, Aged About
39 Years, Village & Post Dafalpur, Tehsil & District Karauli
8. Vivek Kumar S/o Shri Radhaballabh,, Aged About 30 Years,
Teenbar, Gangapur Road, Karauli
9. Deepak Pratap Singh S/o Shri Roop Singh,, Aged About 31
Years, Vivek Vihar Colony, Karauli
10. Shrikrishan Upadhyay S/o Shri Puroshottam Lal,, Aged About
39 Years, Near Dr. C.K. Sharma Nursing, Karauli
11. Ramkrishan Sharma S/o Shri Babu Lal Sharma,, Vaishali
Nagar, Block-D, Karauli
12. Umesh Kumar Sharma S/o Shri Ramniwas Sharma,, Aged
About 33 Years, Near Kaila Devi Temple, Saloda, Gangapurcity
District Sawaimadhopur
13. Ved Prakash Sharma S/o Shri Ghanshyam Sharma,, Aged
About 31 Years, Village Gajjupura, Tehsil Sapotra, District Karauli
14. Rambabu Swarankar S/o Shri Radheshyam Swarnkar,, Bhairo
Ka Bag, Sapotra, District Karauli.
15. Dilip Vashishtha S/o Shri Braj Mohan Lal,, Aged About 37
Years, Village & Post Dhulbas, Tehsil Sapotra, District Karauli
16. Arvind Kumar Sharma S/o Chaturbhuj Sharma,, Aged About
(2 of 6)
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41 Years, Main Road Sapotra, District Karauli
17. Dharmendra Kumar Sharma S/o Shri Prabhu Lal,, Bhairo Ka
Bag, Tehsil Sapotra, District Karauli
18. Keshav Kumar Gurjar S/o Shri Rati Ram Gurjar,, Aged About
35 Years, Village Gajipur, Post Kanjoli, Tehsil Todabhim District
Karauli
19. Neeraj Kumari Chaturvedi D/o Shri Kistur Chand Chaturvedi,,
Karauli
20. Hukam Singh Mali R/o Kishan Lal Mali,, Aged About 39 Years,
Village & Post Barkheda, Tehsil Karauli & District Karauli
21. Suresh Kumar S/o Muparam, Suarwas, Achpura, Tehsil
Pindwara, District Sirohi
22. Ramesh Kumar Sardada S/o Khangararam,, Near Govt.
Hospital Rohida, Tehsil Pindwara, District Sirohi
23. Jagdish Lodha S/o Shri Chen Singh Lodha,, Kamalpura, Tehsil
Jhalrapatan, District Jhalawar
24. Vikram Singh S/o Man Singh, Dhariyas Dobada, Tehsil Dug,
District Jhalawar
25. Rodu Lal S/o Kalu Lal,, Kishan Nagar, Tehsil Gandhar, District
Jhalawar
26. Heera Singh S/o Parbat Singh,, Harnikheda Tehsil Gangdhar,
District Jhalawar
27. Antim Meena D/o Shri Kailash Chand Meena,, Chomhala,
Tehsil Gandhar, District Jhalawar.
28. Rajendra Kumar S/o Mangi Lal Meena,, Kolvi @ Mandi,
Chomhla Tehsil Gangdhar, District Jhalawar
29. Imtiyaj Mohammed S/o Mohammed Yunus,, Barod District
Shahajpur (MP)
30. Rachna Verma D/o Ramesh Chand Verma,, Gangdhar District
Jhalawar
31. Subrat Saraswat S/o Rajendra Prasad Saraswat,, Dug Tehsil
Gangdhar, District Jhalawar
32. Manohar Lal S/o Kalulal,, Dug Tehsil Gangdhar, District
Jhalawar
33. Jitendra Kumar Rathore S/o Prabhu Lal Rathore,, Dabli Kala,
District Jhalawar
(3 of 6)
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34. Manoj Kumar S/o Shri Lal Chand Rathore,, Badodiya, Tehsil
Jhalrapatan, District Jhalawar
35. Suresh Rawat S/o Kanhaiya Lal Rawat,, House No. 5C,
Jawahar Colony, District Jhalawar
36. Ashok Kumar Gurjar S/o Padma Ram, Near Railway Phatak,
Sirohi Road, Pindwara District Sirohi
37. Anil Patidar S/o Shri Gautam Lal Patidar,, V&P Kanwa, P.S.
Bichhiwada, District Dungarpur
38. Gunjan Pandya S/o Dinesh Chand Pandya, V&P Kanwa, Tehsil
Bicchiwada, District Dungarpur
39. Ramchand Nayak S/o Shri Gahari Lal Nayak,, V&P Bichhiwada,
District Dungarpur
40. Yogesh Patidar S/o Ram Lal Patidar,, Odabada, P.S.
Bichhiwada, District Dungarpur
41. Mahesh Patidar S/o Bhagwan Lal Patidar,, Odabada, P.S.
Bichhiwada, District Dungarpur
42. Chandra Narayan Gaur S/o Bhagya Ram Gaur,, Nawal Shyam,
P.S. Bichhiwada, District Dungarpur
43. Ramesh Chand Nayan S/o Roop Lal Nayak,, Bichhiwada,
District Dungarpur
44. Hargovind Singh S/o Shri Narayan Singh, Nanor Tehsil
Jhalrapatan, District Jhalawar
45. Ahsan Khan Kayamkhani S/o Nawab Khan Kayamkhani,, V&P
Lamiya Kala Khurda, Baneda, District Bhilwara
46. Meharban Singh S/o Man Singh, Village Gudha Talai Ka Kheda,
District Jhalawar
47. Durga Shankar S/o Ram Narayan, Village Sarod, Tehsil
Pachpahad, District Jhalawar
48. Hari Prasad S/o Ram Lal, VPO Pakka Bhadwa, Tehsil & District
Hanumangarh
49. Gurdour Singh S/o Darshan Singh, V&P Makksar, Tehsil &
District Hanumangarh
50. Tejpal S/o Sohan Lal, V&P Makksar, District Hanumangarh
51. Ranjesh Kumar Atrya S/o Gurudutt Sharma, V&P Kalarrampur,
P.S. Sangariya, District Hanumangarh
52. Devender Kumar S/o Kishan Kumar, Sangariya, District
(4 of 6)
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Hanumangarh
53. Manu Bansal S/o Shiv Kumar Bansal, Sangariya, District
Hanumangarh
54. Rakesh Kumar S/o Bhagat Ram Sharma, V&P Parlika Tehsil
Nohar, District Hanumangarh
55. Brij Pal S/o Kashi Ram, V&P Beidas, Tehsil Nohar, District
Hanumangarh
56. Mohar Singh S/o, V&P Gogameri, P.S. Nohar, District
Hanumangarh
57. Pawan Kumar S/o Amar Singh, V&P Dobhi, P.S. Bhadra,
District Hanumangarh
58. Om Prakash S/o Gopal Ram, V&P Bojhla, P.S. Bhadra, District
Hanumangarh
59. Sahab Ram S/o Banwari Lal Sharma, V&P Motsara, P.S.
Bhadra, District Hanumangarh
60. Murlidhar S/o Balram, Bhadra, District Hanumangarh
61. Kailash S/o Maturam, Bhadra, District Hanumangarh
62. Beant Singh S/o Ujagar Singh,, V&P Nawan, District
Hanumangarh
63. Vishwamitra Tiwari S/o Durga Lal Tiwari,, V&P Thalkalan,
Tehsil Mandalgarh, District Bhilwara
64. Rahul Kumar Sharma S/o Shyam Lal Sharma,, Village
Devpura, Post Mangthala, Tehsil Mandalgarh, District Bhilwara
65. Indra Kumari Sharma D/o Bhanwar Lal Sharma,, Motoka
Kheda, Tehsil Mandalgarh, District Bhilwara
66. Meera Kumari Sharma S/o Ladu Lal Sharma,, Motoka Kheda,
Tehsil Mandalgarh, District Bhilwara
67. Surekha Jain W/o Anil Kumar Jain,, V&P Mahuwa, Tehsil
Mandalgarh, District Bhilwara
68. Geeta Jat W/o Uda Jat,, V& P Manpura, Tehsil Mandalgarh,
District Bhilwara
69. Nilam Sharma D/o Vishwa Bandu Sharma,, V&P Bijoliya Kalan,
Tehsil Bijoliya District Bhilwara
70. Sampat Lal Sharma S/o Kanhaiya Lal Sharma,, V&P Thalkalan,
Tehsil Mandalgarh, District Bhilwara
(5 of 6)
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71. Shankar Lal Kumawat S/o Kanhaiya Lal Kumawat,, V&P Jojwa,
Tehsil Mandalgarh, District Bhilwara
72. Duresh Kumar Dadhich S/o Kanhaiya Lal,, Village Dholupura,
Post Mahuwa, Tehsil Mandalgarh, District Bhilwara
73. Raghunandan Singh S/o Hari Singh Solanki,, V&P Kachhola,
Tehsil Mandalgarh, District Bhilwara
74. Kamlesh Kumar Guarjar S/o Kalu Lal Gurjar,, V&O Hoda, Tehsil
Mandalgarh, District Bhilwara
75. Abhimanau Dadhich S/o Jagdish Chandra Sharma,, V&P
Ropan, Tehsil Jahajpur, District Bhilwara
76. Puran Mal Jat S/o Chhoga Lal Jat,, V&P Surawas, Tehsil
Sahada, District Bhilwara.
77. Vinod Kumar Pareek S/o Shyam Lal Pareek,, V&P Soniyana,
Tehsil Sahada, District Bhilwara.
78. Prithvi Raj Balai S/o Mithu Lal Balai,, Kot, Tehsil Raipur, District
Bhilwara.
79. Satnarayan Sen S/o Shyam Lal Sen,, Kot, Tehsil Raipur,
District Bhilwara.
80. Kailash Chand Dhobi S/o Bhonri Lal Dhobi,, Mokhunda, Tehsil
Raipur, District Bhilwara.
81. Laxmi Kumari Gurjar D/o Ganesh Lal Gurjar,, Village
Fatehpura, Post Nahari, Tehsil Raipur, District Bhilwara.
82. Giriraj Singh Shekhawat S/o Yuvraj Singh Shekhawat,, Village
Shyampura, Tehsil Bijoliya, District Bhilwara.
83. Raghvendra Singh Parawat S/o Ram Jeet Singh Parawat,
Village Simli, Tehsil Mandalgarh, District Bhilwara.
84. Veer Singh Gurjar S/o Prem Singh, Jindo Ka Pura, Post
Kamari, Tehsil Nadoti, District Karauli.
85. Mukesh Kumar Gurjar S/o Surajbhan Gurjar,, Village & Post
Kamari, Tehsil Nadoti, District Karauli.
86. Shyam Sunder Singh Ranawat S/o Bhanwar Singh Ranawat,,
Near Charbhuna Mandir, Village Sundarpura Post Bansada, District
Udaipur.
87. Mukesh Kumar Chobisa S/o Kaluram Chobisa, Surkhand Ka
Khera, Tehsil Sarada, District Udaipur.
----Petitioners
Versus
(6 of 6)
[CW-4830/2017]
1. State of Rajasthan, Through Principal Secretary, Rural
Development and Panchayati Raj Department, Rajasthan,, Govt. of
Rajasthan , Secretariat, Jaipur.
2. Chief Executive Officer-cum-member Secretary,, Zila Parishad,
Karauli.
3. Chief Executive Officer-cum-member Secretary ,, Zila Parishad,
Jhalawar.
4. Chief Executive Officer-cum- Member Secretary,, Zila Parishad
Sirohi.
5. Chief Executive Officer-cum-member Secretary,, Zila Parishad,
Bhilwara.
6. Chief Executive Officer-cum-member Secretary., Zila Parishad
Hanumangarh.
7. Chief Executive Officer Cum Member Secretary,, Zila Parishad
Dungarpur.
----Respondents
_____________________________________________________ For Petitioner(s) : Mr. Amit Jindal with Mr. R.K. Gautam For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 03/04/2017 The learned counsel for the petitioners has contended that due to wrong understanding, he has impleaded 87 petitioners belonging to different gram panchayats qua different period of service rendered by them, without making concerned gram panchayat as necessary party. Therefore, the learned counsel for the petitioners has prayed that he may be permitted to withdraw the present petition with liberty to file better petition with better particulars separately qua each petitioner.
As prayed, the present petition is dismissed as withdrawn with liberty aforesaid.
(KANWALJIT SINGH AHLUWALIA)J. Mak/-