Section 41(13) in Rajasthan Public Procurement Rules, 2012
(13)For allotting by single source selection, works of emergent nature arising out of floods and other natural calamities without issuing an NIB, a committee comprising of following officers shall be constituted. The committee shall decide the ceiling rates for each work on the basis of rates received during the last 6 months or the prevailing market rates analysis. The committee constitution will be as follows:(a)District Collector - Chairman(b)Superintending Engineer of the concerned department - Member(c)Treasury Officer - Member(d)Executive Engineer of the concerned department - Member Secretary
