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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)Each member referred to in clause (b) of rule 8 shall hold office for three years' or till he remains a member of the State Assembly whichever is earlier.