Supreme Court - Daily Orders
Hindu Front For Justice And Others vs The State Of Uttar Pradesh on 2 January, 2017
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.10 (M) COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).24266/2016
(Arising out of impugned final judgment and order dated 03/12/2015
in WP No. 10116/2014 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
HINDU FRONT FOR JUSTICE AND OTHERS Petitioner(s)
VERSUS
THE STATE OF U.P. AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 02/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Ankur S. Kulkarni, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As requested, list this matter after two weeks.
(Ashok Raj Singh) (Suman Jain)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.01.03
16:30:39 IST
Reason: