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Supreme Court - Daily Orders

Hindu Front For Justice And Others vs The State Of Uttar Pradesh on 2 January, 2017

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.10 (M)                             COURT NO.1                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)...CC No(s).24266/2016
     (Arising out of impugned final judgment and order dated 03/12/2015
     in WP No. 10116/2014 passed by the High Court of Judicature at
     Allahabad, Lucknow Bench)

     HINDU FRONT FOR JUSTICE AND OTHERS                                 Petitioner(s)

                                                    VERSUS

     THE STATE OF U.P. AND ORS                                          Respondent(s)
     (with appln. (s) for c/delay in filing SLP)

     Date : 02/01/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)
                                         Mr. Ankur S. Kulkarni, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As requested, list this matter after two weeks.





                          (Ashok Raj Singh)                   (Suman Jain)
                            Court Master                      Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2017.01.03
16:30:39 IST
Reason: