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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(3)Neither State shall make any pecuniary claim against the other State arising out of the arrest, detention, examination or surrender of person(s) sought under this treaty.Article-18