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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(2)The State Government may, by a general or special order, exempt any show or class of shows or any proprietor or class of proprietors from liability to pay either whole or any portion of entertainment tax under this Act.]