Allahabad High Court
Ramapati Mishra {N-State} vs State Of U.P. & Others on 10 April, 2013
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 23
Case :- SERVICE SINGLE No. - 314 of 1996
Petitioner :- Ramapati Mishra {N-State}
Respondent :- State Of U.P. & Others
Petitioner Counsel :- H.G.S. Parihar,D P S Chauhan,Gopal G Tiwari,Manish Kumar,P.K. Tiwari,P.K. Trivedi
Respondent Counsel :- C.S.C.,U.B.Pandey,Waseequddin
Hon'ble Pankaj Mithal,J.
Learned counsel for the petitioner prays for and is allowed two weeks time for filing rejoinder affidavit to the counter affidavit received today from the learned standing counsel.
List thereafter.
Order Date :- 10.4.2013 R.U.