Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

A K S Rathore vs Nsic Ltd. on 15 September, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.57                           COURT NO.12                SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   36386/2014

     (Arising out of impugned final judgment and order dated 15/10/2014
     in WPC No. 7455/2013 passed by the High Court of Delhi at New
     Delhi)

     A K S RATHORE                                                   Petitioner(s)

                                                 VERSUS

     NSIC LTD.                                                       Respondent(s)

     (with appln. (s) for exemption from filing c/c of the impugned
     judgment and interim relief and office report)


     Date : 15/09/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)              Mr.   Rana Mukherjee, Sr.Adv.
                                    Mr.   Tarkeshwar Nath, Adv.
                                    Mr.   Saurabh Kumar Tuteja, Adv.
                                    Mr.   Rameshwar Prasad Goyal,Adv.

     For Respondent(s)              Ms. S. Janani,Adv.
                                    Mr. Deepak Goel, Adv.
                                    Mr. Sunando Raha, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

On request of learned Senior Counsel appearing for the Petitioner, list after four weeks.



     (USHA BHARDWAJ)                                           (SAROJ SAINI)
        AR-CUM-PS                                               COURT MASTER



Signature Not Verified

Digitally signed by
Usha Rani Bhardwaj
Date: 2015.09.16
17:14:59 IST
Reason: