Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in New Delhi International Arbitration Centre Act, 2019

(2)The composition and functions of the Committees referred to in sub-section (1) shall be such as may be prescribed.