Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Sikkim - Subsection Section 26(4) in Sikkim Urban and Regional Planning and Development Act, 1998 (4)the members of the Advisory Council, other than the ex-officio members shall hold office during the pleasure of the Government.
