Section 3A in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971
3A. [ Generation and Updation of Bhudhaar. [Added by Act No. 8 of 2019.]
- Bhudhaar shall be generated automatically as per the updated record of Rights under Section 3(1), Section 5 and Section 5-A and shall be automatically updated electronically.]
