Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(c) in Gujarat Money-Lenders Act, 2011 (c)obstructs any officer making an entry, inquiry, search, seizure or entrance under sub-section (2) of section 19: or
