Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(5) in The Oil Mines Regulations, 2017

(5)The owner, agent or manager of mine shall maintain the reports of every audit carried out under sub-regulation (4).Chapter - XIMiscellaneous