Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(57) in The Calcutta Metro Railway General Rules, 2000 (57)"Fouling Mark" means the mark at which the infringement of fixed Standard Dimensions occurs where two lines cross or join one another.
