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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(6)(l) in Punjab Urban Planning and Development Building Rules, 2018

(l)Parking in basement can be permitted through car lift, in case of residential building, except group housing, ramps are not mandatory. However, for other than residential building, ramps are mandatory for plot size above 3000 sq.m.