Bombay High Court
Maharashtra Rajya Prathmik Shikshan ... vs The State Of Maharashtra And Ors on 27 February, 2019
Author: Nitin W.Sambre
Bench: S. C. Dharmadhikari, Akil Kureshi, Nitin W.Sambre
(1) wp-8387-13 & Ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8387 OF 2013
Deshmukh Dilipkumar Bhagwan and Ors. } Petitioners
Vs
The State of Maharashtra and Ors. } Respondents
WITH
WRIT PETITION NOS.531/12, 546/12, 723/14, 862/14,
864/14, 910/14, 1197/14, 1432/12, 1811/14, 1915/14,
2050/14, 2073/17, 2075/11, 2076/11, 2081/11, 2192/14,
2346/14, 2393/13, 2821/14, 3280/14, 3281/14, 3736/14,
3737/14, 3757/14, 3795/14, 3797/14, 3955/14, 3987/14,
4022/14, 4105/11, 4220/11, 4268/11, 4306/14, 4347/12,
4358/12, 4600/12, 4639/16, 4845/16, 4960/17, 5225/14,
5429/10, 5439/10 with CAW 969/11, 5487/10, 5505/16,
5724/10 with CAW 971/11, 6257/11, 6823/14, 7066/10,
7506/13, 7613/10, 7733/12, 7966/10, 7974/11, 7975/11,
7977/11, 7993/16, 8388/13, 8408/10, 8760/10, 8765/10,
9431/17, 9432/17, 9433/17, 10029/10, 10042/10, 10089/13,
10090/13, 10091/13, 10465/11, 10623/12, 10671/17,
10720/12, 10782/16, 11381/16, 11713/12, 12082/13,
12579/16,, 14204/16
AND
WRIT PETITION (ST) NOS. 9798/16, 11689/16, 14170/16,
22867/17
Mr. S.S.Pakle I/b Mr. Avinash R.Belge and Shankar Maruti Katkar
and Kirankumar J.Phakade for the Petitioners in Writ Petition
Nos. 8387/2013, 531/2012,723/2014, 1432/2012, 1915/2014,
2346/2014, 2393/2013, 3280/2014, 3281/2014,3736/2014,
3737/2014, 3955/2014, 4347/2012, 4358/2012, 4600/2012,
4639/2016, 4960/2017, 7506/2013, 7733/2012, 7993/2016,
8388/2013, 9431/2017, 9432/2017, 9433/2017, 10089/2013,
10090/2013, 10091/2013, 10465/2011, 10623/2012, 10671/2017,
10720/2012, 11381/2016, 11713/2012, 12579/2016, 14204/
2016, 862/2014, 864/2014, 2050/2014, 2073/2017, 2075/2011,
2076/2011, 2081/2011, 3795/20143797/2014, 4105/2011,
4220/2011, 4268/2011, 5429/2010, 5439/2010, 5487/2010,
5724/2010, 6257/20117613/2010, 7966/2010, 7974/2011,
7975/2011, 7977/2011, 8408/2010, 8760/2010, 8765/2010
Page 1 of 3
M.M.Salgaonkar
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(1) wp-8387-13 & Ors.doc
9798/2016, 10029/2010, 10042/2010, WPST 11689/2016, WPST
14170/2016.
Mr.Tejas Dande for the Petitioner in Writ Petition Nos. 6974/2015,
8279/2014,8278/2014, 8277/2014, 8217/2014 & 8274/2014
(Aurangabad Bench )
Mr.Onkar Mane I/b Uday Warunjikar for the Petitioner in Writ
Petition Nos. 2821/2014.
Mr.Gajanan K. Kshirsagar a/w Mr.Manish Pabale for the
Petitioner in Writ Petition Nos.4022/2014, 910/2014, 9011/2013,
10122/2013, 12082/2013, 1811/2014, 2468/2014, 2838/2014,
3795/2014.
Mr.Umesh Kurund for the Petitioner WPST No.22867/2017.
Mr.Mohanish Chaudhari for the Petitioner in Writ Petition Nos.
10782/2016.
Mr. Narendra Bandiwadekar for the Petitioner in Writ Petition
Nos.2192/2014, 3757/2014, 1507/2016, 3987/2014 and
4306/2014.
Mr. Mihir Desai Senior Advocate with Mr.Sariputta P. Sarnath
and Mr. Chetan Mali I/b Pranita Hingmire for the Petitioner in
Writ Petition Nos.1197/2014, 6823/2014, WP 3634/2016,
10714/2013, 10715/2013 and 10716/2013.
Shri R.S.Apte Senior Counsel a/w Shri V.M.Mali AGP for State in
all matters.
CORAM :- S. C. DHARMADHIKARI,
AKIL KURESHI &
NITIN W.SAMBRE, JJ.
DATE :- FEBRUARY 27, 2019 P.C. :-
1. By consent of parties, we place all these matters on 28 th and 29th March, 2019 in the post recess session.Page 2 of 3
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2. It is agreed that a common compilation of the original Government Resolutions in Marathi and its translation would be prepared and handed over in advance. Equally a common compilation of judgments relied upon by both the sides would be tendered.
3. This be tendered on or before 21st March, 2019.
4. We also direct the Chief Translator Office to translate the Marathi Government Resolutions on which the reliance is placed, into English and place the translation on record by 20th March, 2019.
(S.C.DHARMADHIKARI, J.) (AKIL KURESHI, J.) (NITIN W.SAMBRE, J.) Page 3 of 3 M.M.Salgaonkar ::: Uploaded on - 06/03/2019 ::: Downloaded on - 22/03/2019 00:34:07 :::