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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in Orissa News Media Accreditation Rules, 2006

(2)Application for accreditation shall be considered only from those media representatives who reside either at Bhubaneswar or Cuttack for State Level Accreditation and District, Sub-division and Block Headquarters for accreditation at respective levels. Government may in consultation with the Committee, relax this for granting district level accreditation in case of the journalists stationed at other important news centers.