Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Tamilnadu - Subsection Section 46(4) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 (4)The decision of the Special Appellate Tribunal and subject to such decision, the decision of the Tribunal shall be final.
