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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(3)(c) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(c)when an order under clause (a) or (b) of sub-rule (3) is passed, the Returning Officer shall not count the votes cast at such election until such adjourned poll shall have been completed;