Section 50(1)(j) in The Himachal Pradesh Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(1)(j) in The Himachal Pradesh Value Added Tax Act, 2005

(j)in any way is knowingly concerned in any fraudulent evasion or attempt at evasion or abetment of evasion of any tax payable in respect of the sale or purchase of any goods under this Act; or

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State of Himachal Pradesh - Subsection

Section 50(1)(j) in The Himachal Pradesh Value Added Tax Act, 2005