Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 31 in The Karnataka Animal Diseases (Control) Act, 1961 31. Cognizance of offences. No magistrate shall take cognizance of an offence under this Act, except upon the complaint or report of a Veterinary Officer.
