Section 18(2)(a) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(a)If the basic annual sum in respect of a janmam estate does not exceed Rs. 5,000, the compensation shall be paid in one lump sum.

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