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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(20) in Mother Teresa Women's University Act, 1984

(20)to accept, on behalf, of the University, endowments, bequests, donations, grants and transfers of any movable and immovable properties made to it ;Provided that all such endowments, bequests donations, grants and transfers shall be reported to the Academic Committee and its new meeting.