Section 3(3)(a) in The Maharashtra Nurses Act, 1966

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(a)ex officio members,-

(i)the Director of Health Services;

(ii)the Director of Medical Education and Research;

(iii)the Superintendent of Nursing Services, Government of Maharashtra;

(iv)the Assistant Director of Health Services (Nursing);

(v)the Director of Higher Education or his nominee not below the rank of Deputy Director;

(vi)the Superintendent of Nursing Services of the Municipal Corporation of Greater Bombay.

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