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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(c) in The University Grants Commission Act, 1956

(c)the remainder shall be chosen from among persons¬-
(i)who have knowledge of, or experience in, agriculture, commerce, forestry or industry;
(ii)who are members of the engineering, legal, medical or any other learned profession; or
(iii)who are Vice-Chancellors of Universities or who, not being teachers of Universities, are, in the opinion of the Central Government, educationists of repute or have obtained high academic distinctions: