Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012 12. Duty of candidate. (1)The candidates shall be required to answer all the question paper) in his own handwriting.
