Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(1)Subject to the other provisions of this Act. the Government shall be liable to pay to every landowner whose estate is acquired under section 7, such compensation as shall be determined in accordance with the principles laid down in the Schedule.