Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(3) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F (3)All amounts paid or received under Section 14 shall be paid by the District Magistrate to the persons and in the proportion specified under the said section.
