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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(xxi) in Punjab Jail Manual, 1996

(xxi)Prisons are hitherto a closed world. It is necessary to open them to some kind of positive and constructive public discernment. Selected eminent publicmen shall be authorised to visit prisons and give independent report on them to appropriate authorities.