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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(18) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

(18)The appellate authority shall, by giving the appellant an opportunity of being heard, dispose of the appeal as expeditiously as possible. The decision of the appellate authority shall be in writing and final.