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State of Gujarat - Section

Section 71 in Gujarat State Council for Physiotherapy Rules, 2013

71. Grant of certificate of Registration.

- The council shall, on fulfillment of the requirement under the provision of the Act and also the conditions prescribed by it, grant the application made under Rule 70 and issue a certificate of registration to be given to every registered practitioner under Section 35 shall be in Form-X and an identity card shall be in Form-IX