Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Reliance Home Finance Limited vs Core Freight Forwarders Pvt. Ltd. And 2 ... on 5 December, 2018

Author: S.C. Gupte

Bench: S.C. Gupte

                                                                  arbp1207-16.doc

sg
     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

         ORDINARY ORIGINAL CIVIL JURISDICTION

                ARBITRATION PETITION NO.1207 OF 2016

Reliance Home Finance Ltd.                                   ....Petitioner
               vs
Core Freight Forwarders Pvt. Ltd. And 2 Ors.                 ...Respondents
                                   .....
Mr. Shlok Parekh, i/b. Law Square, for the Petitioner.
                                  ......
                         CORAM : S.C. GUPTE, J.

DATED: 5 DECEMBER, 2018 P.C.:.

. Learned Counsel for the Petitioner seeks leave to withdraw the petition on instructions. Petition dismissed as withdrawn. No order as to costs.

( S.C. GUPTE, J. ) Pg 1 of 1 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 29/12/2018 07:13:02 :::