Bombay High Court
Reliance Home Finance Limited vs Core Freight Forwarders Pvt. Ltd. And 2 ... on 5 December, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
arbp1207-16.doc
sg
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.1207 OF 2016
Reliance Home Finance Ltd. ....Petitioner
vs
Core Freight Forwarders Pvt. Ltd. And 2 Ors. ...Respondents
.....
Mr. Shlok Parekh, i/b. Law Square, for the Petitioner.
......
CORAM : S.C. GUPTE, J.
DATED: 5 DECEMBER, 2018 P.C.:.
. Learned Counsel for the Petitioner seeks leave to withdraw the petition on instructions. Petition dismissed as withdrawn. No order as to costs.
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