Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Customs Valuation (Determination of Value of Export Goods) Rules, 2007 7. Declaration by the exporter. - The exporter shall furnish a declaration relating to the value of export goods in the manner specified in this behalf.
