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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(8) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(8)The Kulpati shall exercise general control over the affairs of the University and shall give effect to the decisions of the authorities of the University.