Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10A in The City Civil Court Act, 1953 10A. [ Proceedings for the relief of insolvent debtors triable by the High Court.] [Item 10A inserted by West Bengal Act 19 of 1982.] [* * * * * * * * *] [Items omitted by West Bengal Act 35 of 1969.][* * * * * * * * *] [Items omitted by West Bengal Act 60 of 1980.][* * * * * * * * *] [Items omitted by West Bengal Act 60 of 1980.][* * * * * * * * *] [Items omitted by West Bengal Act 60 of 1980.]
